RAMCHANDRA D CHAUDHARY RP Vs. RADHESHYAM FIBRES PVT LTD
LAWS(NCLT)-2018-1-738
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 15,2018

RAMCHANDRA D CHAUDHARY RP Appellant
VERSUS
RADHESHYAM FIBRES PVT LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Applicant. None present for Respondent in IA 13/2018.
(2.) Proof of service on representative of CD filed.
(3.) This application is filed by resolution professional seeking order of liquidation under section 33(2) of the Code.;


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