IN RE Vs. ASCENT MEDITECH LTD & ORS
LAWS(NCLT)-2018-1-538
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 22,2018

IN RE Appellant
VERSUS
Ascent Meditech Ltd And Ors Respondents

JUDGEMENT

- (1.) None present for Petitioner. Proof of service on ROC not filed. Petitioner not appeared before this Tribunal on 12.12.2017 and this day also.
(2.) Petitioner not complied with the direction dated 12.12.2017. Petition is dismissed for default. Inform ROC accordingly.;


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