SREI EQUIPMENT FINANCE LTD Vs. GUPTA STEEL CORPORATION PVT LTD

LAWS(NCLT)-2018-1-618

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 12,2018

Srei Equipment Finance Ltd Appellant

VERSUS

Gupta Steel Corporation Pvt Ltd Respondents

M.K. Shrawat, Member - (1.) Lsifrcd Representative from the or record "Withdrawal Memo".
(2.) Accordingly, this Petition is disposed of.;