KEI INDUSTRIES LTD Vs. NISH TECHNO PROJECTS PVT LTD
LAWS(NCLT)-2018-2-245
NATIONAL COMPANY LAW TRIBUNAL
Decided on February 14,2018

KEI INDUSTRIES LTD Appellant
VERSUS
Nish Techno Projects Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Ajay Kohli i/b Kohli & Sobti present for Operational Creditor/Petitioner. Learned Advocate Ms. Nisha Ojha i/b Wadia & Ghandy present for Respondent. Joined purshis filed seeking permission to withdraw. Permission granted. Petition is disposed of as withdrawn.;


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