UTSAV COMMOTRADE PVT LTD Vs. ROC, W B

LAWS(NCLT)-2018-1-408

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 16,2018

Utsav Commotrade Pvt Ltd Appellant

VERSUS

Roc, W B Respondents

- (1.) No one is present from either side. Petition is dismissed for the fault of the parties.;