PUNJAB NATIONAL BANK Vs. SAMTEL COLOR & ORS
LAWS(NCLT)-2018-1-31
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 23,2018
PUNJAB NATIONAL BANK
Appellant
VERSUS
Samtel Color And Ors
Respondents
JUDGEMENT
- (1.) Report by the RP has been filed with regard to first and second meetings of the Creditors.
(2.) The same is taken on record subject to just all exceptions.;
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