LEUCHTSTOFFWERK (INDIA) PVT LTD Vs. SAPHIRE LIFE SCIENCES PVT LTD
LAWS(NCLT)-2018-1-398
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 03,2018

LEUCHTSTOFFWERK (INDIA) PVT LTD Appellant
VERSUS
SAPHIRE LIFE SCIENCES PVT LTD Respondents

JUDGEMENT

- (1.) Tcp No. 269/I&BP/NCLT/MB/MAH/2017 Counsel for the Petitioner is present. Corporate Debtor's side is absent, Company Petition is admitted, vide separate order.;


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