ALCHEMIST ASSET RECONSTRUCTION CO LTD (AARC) Vs. HOTEL GAUDAVAN PVT LTD (HGPL)
LAWS(NCLT)-2018-1-199
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 08,2018

ALCHEMIST ASSET RECONSTRUCTION CO LTD (AARC) Appellant
VERSUS
HOTEL GAUDAVAN PVT LTD (HGPL) Respondents

JUDGEMENT

- (1.) Notice of the application to the non-applicant returnable on 11th January, 2018.
(2.) Notice be served by email or any other mode permissible.
(3.) Respondent nos. 1 to 4 shall remain present personally on the aforesaid date.;


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