AMERICAN EXPRESS BANKING CORPORATION Vs. JAMBU KINTS PVT LTD

LAWS(NCLT)-2018-1-21

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 16,2018

American Express Banking Corporation Appellant

VERSUS

Jambu Kints Pvt Ltd Respondents

M. M. Kumar, Member - (1.) On the request made on behalf of learned Counsel for the respondent, hearing is deferred to 18th January, 2018.;