ORIENTAL BANK OF COMMERCE Vs. LOTUS AUTO ENGINEERING LTD & ORS
LAWS(NCLT)-2018-1-11
NATIONAL COMPANY LAW TRIBUNAL
Decided on
January 11,2018
ORIENTAL BANK OF COMMERCEAppellant
VERSUS
Lotus Auto Engineering Ltd And OrsRespondents
JUDGEMENT
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(1.) Notice to show cause for 22nd January, 2018 to the respondents be issued as to why this petition be not admitted. List the matter on 22nd January, 2018.;