- (1.) Ma 655/2017 IN CP Nn.lQ88/IftRP/NCLT/MB/MAH/2017
(2.) On the confirmation received from Insolvency and Bankruptcy Board of India u/s 22(4) of I&B Code, 2016 confirming the name of Mr. Mangesh Vitthal Kekre as Resolution Professional, MA 655/2017 is hereby allowed appointing Mr. Mangesh Vitthal Kekre as Resolution Professional.;