Manorama Kumari, Member - (1.) Learned Advocate Mr. Moiz Rafique present for Applicants. Learned FCA Mr. Kiran Shah present for Respondents in Cont A 5/2017.
(2.) In view of the order passed in CP 11/2014 dated 31.01.2018 and the payment made to the original Petitioner(s) of CP 11/2014 on transfer of share as well as share transfer form(s) , the instant Contempt Application is closed and disposed of.;