CHOPRA TEA ESTATE PVT LTD Vs. ROC, W B
LAWS(NCLT)-2018-1-427
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 17,2018

Chopra Tea Estate Pvt Ltd Appellant
VERSUS
Roc, W B Respondents

JUDGEMENT

- (1.) No one is present from either side.
(2.) Petition is dismissed for the default of the parties.;


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