IN RE Vs. TECHNOMAD INSTRUMENT & EQUIPMENT SALES PVT LTD

LAWS(NCLT)-2018-1-327

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 12,2018

IN RE Appellant

VERSUS

Technomad Instrument And Equipment Sales Pvt Ltd Respondents

- (1.) Prayer is allowed. Petition is dismissed as withdrawn with liberty to file afresh.;