- (1.) On the Application filed by the Insolvency Resolution Professional for extension of 90 more days' time basing on the resolution passed by the Committee of Creditors on 22.01.2018 to consider the Proposed Resolution plan, at request made by the CoC, the CIRP time period is extended by 90 more days' with effect from 29.01.2018. Accordingly, this Application is allowed.;