JUDGEMENT
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(1.) Learned Advocate Mr. Mihir Pathak present for Operational Creditor/Applicant. None present for Respondent in IA 19/2018. Proof of service of notice on Respondent filed. But notice served only today. Petitioner is directed to inform the date of hearing and shall file proof of service.
(2.) M List the matter on 05.02.2018 for objections of Respondent and for hearing.;
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