JUDGEMENT
M.M. Kumar, President -
(1.) Notice of the application be issued to the respondents returnable on 19.01.2018.
(2.) Let the matter be listed before the Principal Bench along with (IB) 26(ND) /2018 which is stated to be a connected matter pending for the same date.
(3.) In the meantime, registry to take step for transfer of (IB) 26(ND) /2018 for Principal Bench.;
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