PIRAMAL ENTERPRISES LIMITED Vs. SUN RISE NATUROPATHY AND RESORTS PVT LTD
LAWS(NCLT)-2018-1-30
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 23,2018

Piramal Enterprises Limited Appellant
VERSUS
Sun Rise Naturopathy And Resorts Pvt Ltd Respondents

JUDGEMENT

- (1.) Notice to show cause for 5th February, 2018 to the respondents be issued as to why this application be not admitted. List the matter on 5lh February, 2018.;


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