M K Shrawat, Member - (1.) This present petition application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Hiralal Heavy Engineering Works Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 12.06.2012 having CIN : U74900PN2012PTC143689.
(3.) The Petitioner Company is mainly engaged in the business related to engineering industry.;