JUDGEMENT
-
(1.) Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Applicant. None present for Respondent in IA 2 of 2018.
(2.) Proof of service of notice of date hearing and proof of service of copy of application 1 1 on Respondents no. 2 to 7 filed.
(3.) None appeared for Respondent no. 2 to 7.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.