DAVAKHAR INFRASTRUCTURE PVT LTD Vs. ROC, MUMBAI

LAWS(NCLT)-2018-1-397

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 15,2018

DAVAKHAR INFRASTRUCTURE PVT LTD Appellant

VERSUS

Roc, Mumbai Respondents

JUDGEMENT

B S V Prakash Kumar, Member - (1.) Cp NO.711/252(1)/NCLT/MB/MAH/2017
(2.) Company Application is allowed vide separate on imposing cost of Rs. 1,00,000/-.;

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