- (1.) Learned Advocate Mr. Kuldeep Adesara present for Applicant. Learned Advocate Ms. Grishma Ahuja with Learned Advocate Mr. Shalin Jani present for Respondent (Sika Schweiz Ag-Alive Equipment) in IA 23/2018. r
(2.) Learned Advocate Mr. Kuldeep Adesara filed Vakalatnama for Applicant.
(3.) Applicant filed copy of resolution of COC authorising the IRP to seek extension of CIRP period beyond 180 days.;