DBS BANK LTD Vs. EDU SMART SERVICE PVT LTD

LAWS(NCLT)-2018-1-20

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 15,2018

Dbs Bank Ltd Appellant

VERSUS

Edu Smart Service Pvt Ltd Respondents

- (1.) To wait the order in the connected matter. List for further consideration on 19.01.2018.;