ANIL GOEL RP Vs. GUJARAT OLEO CHEM LTD & ORS
LAWS(NCLT)-2018-1-287
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 10,2018

ANIL GOEL RP Appellant
VERSUS
GUJARAT OLEO CHEM LTD And ORS Respondents

JUDGEMENT

- (1.) None present for Applicant. None present for Respondent in IA 12/2018. Applicant is directed to serve notice of date of hearing on the representative of Corporate Debtor and file proof of service. List the matter on 15.01.2018.;


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