AMAR TOURS & TRANSPORT Vs. GO AIRLINES (INDIA) LTD
LAWS(NCLT)-2018-1-10
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 11,2018

AMAR TOURS And TRANSPORT Appellant
VERSUS
Go Airlines (India) Ltd Respondents

JUDGEMENT

- (1.) Learned Counsel for the respondent has stated that no settlement is possible and the matter needs to be heard on merit. Pleadings are complete. List for arguments on 15th January, 2018.;


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