- (1.) This present petition application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/S. A-One Glasstech & Infrastructure Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Mumbai {hereinafter as ROC) .
(2.) The Petitioner Company was incorporated with the ROC, Mumbai on 24th March. 2011 having CIN: U45202MH20II PTC2I526I.
(3.) The Petitioner Company is carry on the business of developers of urban and rural immovable properties.;