- (1.) Learned Advocate Mr. Vishal Raval with Learned Advocate Ms. Natasha Sutaria \lb India Law LLP present for Financial Creditor/ Petitioner.
(2.) Learned Advocate Mr. Shashvata Shukla present for Respondent.
(3.) Petitioner filed purshis seeking permission to withdraw. Permission granted. Petition is disposed of as withdrawn.;