M.K. Shrawat, Member - (1.) T.C.P. No. 786/I&BC/NCLT/MB/MAH/2017 None present.
(2.) This is Transfer Petition from the Hon'ble High Court.
(3.) On number of occasions in the past the Petitioner was directed to ile requisite Form. Thereafter Form No. 5 was filed on 06.09.2017 in the capacity of Operational Creditor in respect of the Operational debt of Rs. 14,82,828/-;