AGARWAL COAL CORPORATION PVT LTD Vs. J KARTHIGA (IRP), SUN PAPER MILL LTD
LAWS(NCLT)-2018-1-456
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

Agarwal Coal Corporation Pvt Ltd Appellant
VERSUS
J Karthiga (Irp), Sun Paper Mill Ltd Respondents

JUDGEMENT

- (1.) Irp present and filed a memo with a prayer to give directions to the corporate debtor to extend assistance and cooperation to the IRP. The corporate debtor is directed to extend all cooperation in furnishing necessary information required by the IRP. The CA is disposed of.;


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