BUSETTY RAJSEKHAR (BUESTTY BUILDER PVT LTD ) Vs. ROC, W B

LAWS(NCLT)-2018-1-436

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 17,2018

Busetty Rajsekhar (Buestty Builder Pvt Ltd ) Appellant

VERSUS

Roc, W B Respondents

- (1.) No one is present from either side. Petition is dismissed for the default of the parties.;