- (1.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Applicant. Learned Advocate Mr. Dinesh with Learned Advocate Ms. Nikitha Menon with Learned Advocate Ms. Natasha Sutaria i/b India Law LLP present for Financial Creditor/Respondent in IA 15/2017. In view of the order passed in CP(IB) 172/2017 learned Counsel for Applicant/ Original Respondent sought permission to withdraw. Permission granted. Application is disposed of as withdrawn.;