CONTECH ENGINEERS PVT LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2018-1-516
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 10,2018

Contech Engineers Pvt Ltd Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

- (1.) Learned PCS Mr. Dhrumil Shah with Learned Advocate Mr. Pratik Thakar present for Operational Creditor/Petitioner. Learned Senior Advocate Mr. N L Rajah with Learned Advocate Mr. Mahesh kumar with Learned Advocate Mr. Rashid Boatwala with Learned Advocate Mr. Anip Gandhi present for Respondent. Learned Counsel appearing for Respondent filed copy of order of Hon'ble High Court of Madras (Madurai Bench) in writ petition no. 17183/2017 and 13755/2017 dated 08.01.2018 where in petitioner here in is directed to not to proceed with the proceedings initiated under the Code till 23.01.2018. List the matter on 07.02.2018.;


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