ANIL GOEL RP Vs. GUJARAT OLEO CHEM LTD & ORS
LAWS(NCLT)-2018-1-416
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 17,2018

ANIL GOEL RP Appellant
VERSUS
GUJARAT OLEO CHEM LTD And ORS Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Vishal Awtani present for Applicant. None present for Respondent in IA 12/2018.
(2.) Proof of service of notice on the representative of Corporate Debtor filed.
(3.) This application is filed by Gujarat Oleo Chem Ltd seeking order of liquidation under section 33(1) of the Code.;


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