JUDGEMENT
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(1.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Mr. Prithu Parimal present for Applicant. Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Respondent No. 3. Learned Advocate Mr. Lalit Patel present for Respondent No.4.
(2.) None present for Respondent no. 1 and 2. Learned Counsel for applicant/ promoter Director represented that he will file draft amendment. Since the procedure require an application, draft amendment could not be received without an application.
(3.) Thereafter learned Counsel for applicant came forward with the application seeking amendments in IA 9/2018. The said application seeking amendment is registered as IA 20/2018. Notice on IA 20/2018 given to R-4 in IA 9/2018.;
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