JUDGEMENT
-
(1.) Learned Advocate Mr. Biju Nair present for Applicant. None present for Respondent in IA 37/2018.
(2.) Proof of service on representative of Corporate Debtor filed.
(3.) This application is filed by resolution professional seeking order of liquidation under section 33(2) of the Code.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.