UNION BANK OF INDIA Vs. RADIUS INFRATEL PVT LTD
LAWS(NCLT)-2018-1-29
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 22,2018

UNION BANK OF INDIA Appellant
VERSUS
Radius Infratel Pvt Ltd Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) Notice to show cause for 30th January, 2018 to the respondents be issued as to why this application be not admitted. List the matter on 30th January, 2018.;


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