BHAVANA ENERGY INFRASTRUCTURE PVT LTD Vs. KSS PETRON PVT LTD

LAWS(NCLT)-2018-1-676

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 16,2018

Bhavana Energy Infrastructure Pvt Ltd Appellant

VERSUS

Kss Petron Pvt Ltd Respondents

M.K. Shrawat, Member - (1.) None present.
(2.) In view of the Insolvency commenced against KSS Petron this CP stood redundant.;