Bikki Raveendra Babu, J. - (1.) Learned Advocate Mr. Baiju Bhagat present for Financial Creditor/ Applicant. None present for Respondent. Applicant filed proof of dispatch of application. ii None appeared for Respondent. Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service. List the matter on 23.08.2017 for objections of Respondent and for hearing before admission.;