SIDDHI ENTERPRISES Vs. AMARPALI SAPPHIRE DEVELOPERS PVT LTD

LAWS(NCLT)-2017-10-102

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 25,2017

SIDDHI ENTERPRISES Appellant

VERSUS

AMARPALI SAPPHIRE DEVELOPERS PVT LTD Respondents

- (1.) On the joint request of the parties, hearing is deferred to 14th November, 2017.;