GLOBE EXPRESS SERVICES (OVERSEAS GROUP) LTD & ANR Vs. MM CARGO CONTAINER LINE PVT LTD & ORS
LAWS(NCLT)-2017-7-82
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 13,2017
GLOBE EXPRESS SERVICES (OVERSEAS GROUP) LTD And ANR
Appellant
VERSUS
MM CARGO CONTAINER LINE PVT LTD And ORS
Respondents
JUDGEMENT
- (1.) Not.Co to the respondents dasti returnable on 19'" July 2017. Affidavit of service be filed 5*;
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