IN RE Vs. ALCHEMIST ASSET RECONSTRUCTION CO LTD
LAWS(NCLT)-2017-10-83
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 05,2017

IN RE Appellant
VERSUS
ALCHEMIST ASSET RECONSTRUCTION CO LTD Respondents

JUDGEMENT

- (1.) Arguments heard. Order reserved.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.