VCOMMISSION MEDIA PVT LTD Vs. AMERICAN SWAN LIFESTYLE PVT LTD
LAWS(NCLT)-2017-7-396
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 27,2017

Vcommission Media Pvt Ltd Appellant
VERSUS
American Swan Lifestyle Pvt Ltd Respondents

JUDGEMENT

- (1.) Ld. Counsel for the petitioner submits that though they had taken steps for serving the respondents at the address alleged registered office of the corporate debtor, no such office existed at the given premises.
(2.) Let affidavit of service be filed. To come up on 31st July 2017.;


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