Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/Petitioner. None present for Respondent. Proof of dispatch of application on Respondent filed. Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service.
(2.) Respondent shall file its objections, if any, serving copy in advance to other side. List the matter on 16.11.2017 for objections of Respondent and for hearing before admission.;