ALLAHABAD BANK Vs. GUJARAT FOILS LTD
LAWS(NCLT)-2017-9-255
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 18,2017

ALLAHABAD BANK Appellant
VERSUS
GUJARAT FOILS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pranav Desai present for Applicant/ Financial Creditor. Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent.
(2.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent.
(3.) During the course of arguments, it is noticed that proper authority letter is not filed and working for computation of amount and days of default in tabular form not filed.;


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