JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Animesh Bisht with Learned Advocate Ms. Naveena Varghese present for Financial Creditor/Petitioner.
(2.) None present for Respondent. Proof of service of copy of application filed. Proof of service of notice of date of hearing filed. Respondent shall file its objections, if any on or before 24.11.2017 serving a copy in advance to other side. List the matter on 24.11.2017 for objections of Respondents, if any and for hearing before admission.;
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