Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rajeshwer Gupta with Learned Advocate Ms. Sumati Sharma present for Operational Creditor/ Petitioner. None present for Corporate Debtor/ Respondent.
(2.) Heard arguments of Learned Counsel for Petitioner.
(3.) Learned Counsel for petitioner filed track report to show that copy of petition was delivered to the Respondent on 22.05.2017.;