DBS BANK LTD Vs. EDU SMART SERVICE PVT LTD; 1 ORDER RESERVED
LAWS(NCLT)-2017-10-92
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 10,2017
Dbs Bank Ltd
Appellant
VERSUS
Edu Smart Service Pvt Ltd
Respondents
JUDGEMENT
- (1.) Order reserved.;
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