EDELWEISS ASSET RECONSTRUCTION COMPANY LTD Vs. TECPRO SYSTEMS LTD
LAWS(NCLT)-2017-7-72
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 10,2017

EDELWEISS ASSET RECONSTRUCTION COMPANY LTD Appellant
VERSUS
Tecpro Systems Ltd Respondents

JUDGEMENT

- (1.) Order reserved.;


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