ITD CEMENTATION INDIA LIMITED Vs. BAYA WEAVER LIMITED
LAWS(NCLT)-2017-10-78
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 05,2017
ITD CEMENTATION INDIA LIMITED
Appellant
VERSUS
BAYA WEAVER LIMITED
Respondents
JUDGEMENT
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(1.) Notice of the application dated 03.10.2017 received by Diary No. 2131. Mr. Dutta accepts notice. List for further consideration on 17.10.2017.;
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