INDURE PVT LTD Vs. B K COAL FIELDS PVT LTD
LAWS(NCLT)-2017-7-311
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 24,2017

INDURE PVT LTD Appellant
VERSUS
B K COAL FIELDS PVT LTD Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) The name of Ms. Devindra Singh as an interim resolution professional has been taken from the old list of 2016-2017.
(2.) Even the banker certificate in terms of Section 9(3) (c ) has not been placed on record. There might be other deficiencies as well. We grant one week time to remove all the deficiencies. List the matter on 9th August, 2017.;


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